Reeta Singh And 3 Ors. vs State Of U.P. Thru Special Secy. ...
2019 Latest Caselaw 1989 ALL

Citation : 2019 Latest Caselaw 1989 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Reeta Singh And 3 Ors. vs State Of U.P. Thru Special Secy. ... on 29 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 4640 of 2019
 
Petitioner :- Reeta Singh And 3 Ors.
 
Respondent :- State Of U.P. Thru Special Secy. Basic Shiksha Lko. & Ors.
 
Counsel for Petitioner :- Bhup Chandra Singh,Shiwa Sagar Singh
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,M.K. Awasthi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Allowed, vide my order of the date passed on separate sheets in W.P. No. 1188 (S/S) of 2019.

Order Date :- 29.3.2019

[Rajesh Singh Chauhan, J.]

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