Santosh Kumar Singh And Ors. vs State Of U.P.Thru Spl.Secy.Basic ...
2019 Latest Caselaw 1985 ALL

Citation : 2019 Latest Caselaw 1985 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Santosh Kumar Singh And Ors. vs State Of U.P.Thru Spl.Secy.Basic ... on 29 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 1383 of 2019
 
Petitioner :- Santosh Kumar Singh And Ors.
 
Respondent :- State Of U.P.Thru Spl.Secy.Basic Education And Ors.
 
Counsel for Petitioner :- Anand Pal Singh,Anshuman Singh Rathore
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,M.K.Awasthi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Allowed, vide my order of date, passed on separate sheets in Writ Petition No.1188 (S/S) of 2019.

Order Date :- 29.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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