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Raj Kumar vs State Of U.P. Thru. Prin. Secy. ...
2019 Latest Caselaw 1982 ALL

Citation : 2019 Latest Caselaw 1982 ALL
Judgement Date : 29 March, 2019

Allahabad High Court
Raj Kumar vs State Of U.P. Thru. Prin. Secy. ... on 29 March, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1647 of 2019
 

 
Petitioner :- Raj Kumar
 
Respondent :- State Of U.P. Thru. Prin. Secy. Basic Education, Lko & Ors.
 
Counsel for Petitioner :- Anil Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Manoj Kumar Awasthi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Allowed, vide my order of the date passed on separate sheets in W.P. No. 1188 (S/S) of 2019.

Order Date :- 29.3.2019

Om

[Rajesh Singh Chauhan, J.]

 

 

 
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