Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shiv Ram Yadav And 8 Ors. vs State Of U.P. Thru Special ...
2019 Latest Caselaw 1973 ALL

Citation : 2019 Latest Caselaw 1973 ALL
Judgement Date : 29 March, 2019

Allahabad High Court
Shiv Ram Yadav And 8 Ors. vs State Of U.P. Thru Special ... on 29 March, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 3621 of 2019
 
Petitioner :- Shiv Ram Yadav And 8 Ors.
 
Respondent :- State Of U.P. Thru Special Secy.Basic Shiksha Lucknow & Ors.
 
Counsel for Petitioner :- Rajeev Kumar Srivastava,Anshuman Singh Rathore
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,M.K. Awasthi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Allowed, vide my order of the date passed on separate sheets in W.P. No. 1188 (S/S) of 2019.

Order Date :- 29.3.2019

Om

[Rajesh Singh Chauhan, J.]

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter