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Neetu Singh vs State Of U.P. Thru Prin.Secy. ...
2019 Latest Caselaw 1971 ALL

Citation : 2019 Latest Caselaw 1971 ALL
Judgement Date : 29 March, 2019

Allahabad High Court
Neetu Singh vs State Of U.P. Thru Prin.Secy. ... on 29 March, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4519 of 2019
 

 
Petitioner :- Neetu Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Basic Edu. Lucknow And Ors.
 
Counsel for Petitioner :- Sudhir Kumar Singh,Dhyan Pal Singh
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,M.K. Awasthi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Allowed, vide my order of date passed on separate sheets in Writ Petition No.1188 (S/S) of 2019.

Order Date :- 29.3.2019

RBS/-

[Rajesh Singh Chauhan,J.]

 

 

 
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