United India Insurance Co.Ltd. vs Siya Ram And Another
2019 Latest Caselaw 1965 ALL

Citation : 2019 Latest Caselaw 1965 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

United India Insurance Co.Ltd. vs Siya Ram And Another on 29 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2325 of 2004
 

 
Appellant :- United India Insurance Co.Ltd.
 
Respondent :- Siya Ram And Another
 
Counsel for Appellant :- A.C. Nigam
 
Counsel for Respondent :- Abhishek Singh,P.K.Rathore
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The earlier order dated 9.5.2018 is recalled.

List on 2nd April, 2019 for disposal.

Order Date :- 29.3.2019

Mukesh

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