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Raghu Veer Singh And Ors. vs State Of ...
2019 Latest Caselaw 1921 ALL

Citation : 2019 Latest Caselaw 1921 ALL
Judgement Date : 28 March, 2019

Allahabad High Court
Raghu Veer Singh And Ors. vs State Of ... on 28 March, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 28176 of 2018
 
Petitioner :- Raghu Veer Singh And Ors.
 
Respondent :- State Of U.P.Throu.Prin.Secy.Revenue Lucknow And Ors.
 
Counsel for Petitioner :- Satish Chandra Sitapuri
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned Additional Chief Standing Counsel prays for and is granted three weeks' further time to file the counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this petition in the week commencing 29.04.2019.

Order Date :- 28.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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