Citation : 2019 Latest Caselaw 1905 ALL
Judgement Date : 28 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 4590 of 2019 Petitioner :- Akanksha Yadav Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Awdhesh Narayan Srivastava Counsel for Respondent :- C.S.C.,Ras Bihari Pradhan Hon'ble Prakash Padia,J.
On the request of learned counsel for the petitioner, put up on 1.4.2019 as fresh.
Order Date :- 28.3.2019
Pramod Tripathi
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