Smt. Bhagwati vs State Of U.P. And 5 Others
2019 Latest Caselaw 1900 ALL

Citation : 2019 Latest Caselaw 1900 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Smt. Bhagwati vs State Of U.P. And 5 Others on 28 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 55590 of 2017
 

 
Petitioner :- Smt. Bhagwati
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Hans Pratap Singh
 
Counsel for Respondent :- C.S.C.,Nand Kishore Singh
 

 
Hon'ble Prakash Padia,J.

Learned counsel for the respondents contended that counter affidavit was filed in the Registry of this Court on 26.3.2019, which is not on record.

Office is directed to trace out the same and placed on record.

List in the next cause list.

Order Date :- 28.3.2019

Pramod Tripathi

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