Chhedi Kurmi And Others vs Jokhan And Others
2019 Latest Caselaw 1869 ALL

Citation : 2019 Latest Caselaw 1869 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Chhedi Kurmi And Others vs Jokhan And Others on 28 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1869 of 2004
 

 
Appellant :- Chhedi Kurmi And Others
 
Respondent :- Jokhan And Others
 
Counsel for Appellant :- K.K. Tiwari,A N Bhargava
 
Counsel for Respondent :- L.K. Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri K.S. Amist-Advocate shall seek instructions in this from from the Insurance Company.

List on 22.4.2019 for final disposal showing the name of Sri K.S.Amist learned counsel for respondent.

Order Date :- 28.3.2019

Mukesh

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