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Mohan Lal Katiyar vs The Oriental Insurance Co. Ltd. ...
2019 Latest Caselaw 1865 ALL

Citation : 2019 Latest Caselaw 1865 ALL
Judgement Date : 28 March, 2019

Allahabad High Court
Mohan Lal Katiyar vs The Oriental Insurance Co. Ltd. ... on 28 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 332 of 2000
 

 
Appellant :- Mohan Lal Katiyar
 
Respondent :- The Oriental Insurance Co. Ltd. And Another
 
Counsel for Appellant :- Deepak Jaiswal
 
Counsel for Respondent :- Rajeev Ojha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. Sri Rajeev Ojha-Advocate is not present.

List on 15.4.2019 for final disposal.

Order Date :- 28.3.2019

Mukesh

 

 

 
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