U.P.S.R.T.C. vs Smt. Kamala Jaiswal
2019 Latest Caselaw 1855 ALL

Citation : 2019 Latest Caselaw 1855 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

U.P.S.R.T.C. vs Smt. Kamala Jaiswal on 28 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1158 of 1993
 

 
Appellant :- U.P.S.R.T.C.
 
Respondent :- Smt. Kamala Jaiswal
 
Counsel for Appellant :- S.K. Sharma,S.K. Mishra
 
Counsel for Respondent :- Rahul Sripat
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri S.K. Mishra, learned counsel for appellant and Sri Rahul Sripat, learned counsel for original claimant.

List on 5.4.2019 for pronouncement of judgment.

Order Date :- 28.3.2019

Mukesh

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