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Ashutosh Tripathi And 2 Ors. vs State Of U.P. Thru Secy. Law & ...
2019 Latest Caselaw 1820 ALL

Citation : 2019 Latest Caselaw 1820 ALL
Judgement Date : 27 March, 2019

Allahabad High Court
Ashutosh Tripathi And 2 Ors. vs State Of U.P. Thru Secy. Law & ... on 27 March, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7039 of 2019
 
Petitioner :- Ashutosh Tripathi And 2 Ors.
 
Respondent :- State Of U.P. Thru Secy. Law & Jusitce Lucknow & Anr.
 
Counsel for Petitioner :- Udai Bhan Pandey
 
Counsel for Respondent :- C.S.C.,U.N. Misra
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri U.N. Mishra, learned counsel has filed the counter affidavit on behalf of opposite party No.2, today in the Court, the same is taken on record.

Learned counsel for the petitioners prays for and is granted three days' time to file the rejoinder affidavit.

List this petition on 03.04.2019 for peremptory hearing.

Order Date :- 27.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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