Neetu Rani vs State Of U.P. And 3 Others
2019 Latest Caselaw 1817 ALL

Citation : 2019 Latest Caselaw 1817 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Neetu Rani vs State Of U.P. And 3 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1264 of 2019
 

 
Petitioner :- Neetu Rani
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare, Sr. Advocate
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

List revised. None present on behalf of petitioner to press this petition.

List on 10.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

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