Citation : 2019 Latest Caselaw 1812 ALL
Judgement Date : 27 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 3579 of 2019 Petitioner :- Priya Kumari Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Shivendu Ojha,Pramod Kumar Pandey,Sr. Advocate Counsel for Respondent :- C.S.C.,Ras Bihari Pradhan Hon'ble Prakash Padia,J.
List revised. None present on behalf of petitioner to press this petition.
List on 10.4.2019.
Order Date :- 27.3.2019
Pramod Tripathi
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