Sammee Rathore vs The Addl. Distt. Judge And Others
2019 Latest Caselaw 1809 ALL

Citation : 2019 Latest Caselaw 1809 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Sammee Rathore vs The Addl. Distt. Judge And Others on 27 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 59310 of 2009
 

 
Petitioner :- Sammee Rathore
 
Respondent :- The Addl. Distt. Judge And Others
 
Counsel for Petitioner :- S.K. Vidyarthi,Saurabh Srivastava,Shivendra Kumar Gupta
 
Counsel for Respondent :- M.M.D. Agarwal,K.K. Tripathi
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Saurabh Srivastava, counsel for the petitioner.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 27.3.2019

skv

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