Gopal Tripathi vs A.D.J. Court No. 2 Varanasi And ...
2019 Latest Caselaw 1808 ALL

Citation : 2019 Latest Caselaw 1808 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Gopal Tripathi vs A.D.J. Court No. 2 Varanasi And ... on 27 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 64860 of 2008
 

 
Petitioner :- Gopal Tripathi
 
Respondent :- A.D.J. Court No. 2 Varanasi And Another
 
Counsel for Petitioner :- Shambhavi Nandan,B.K.Pandey,S.M. Haider Zaidi
 
Counsel for Respondent :- Ajay Kr. Singh,A.K. Tripathi,Ashish Kr. Singh,Neeraj Kumar Tripathi
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri S. M. Haider Zaidi, counsel for the petitioner.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 27.3.2019

skv

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