Smt. Malti Devi vs Sri Om Krishna Misra
2019 Latest Caselaw 1807 ALL

Citation : 2019 Latest Caselaw 1807 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Smt. Malti Devi vs Sri Om Krishna Misra on 27 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 66802 of 2008
 

 
Petitioner :- Smt. Malti Devi
 
Respondent :- Sri Om Krishna Misra
 
Counsel for Petitioner :- R.K. Mishra,Neeraj Agrawal
 
Counsel for Respondent :- C.M.Rai
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri C.M. Rai, counsel for the respondent.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 27.3.2019

skv

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