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Alok Kumar Thakur vs Smt. Sanno Thakur
2019 Latest Caselaw 1805 ALL

Citation : 2019 Latest Caselaw 1805 ALL
Judgement Date : 27 March, 2019

Allahabad High Court
Alok Kumar Thakur vs Smt. Sanno Thakur on 27 March, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 458 of 2016
 

 
Appellant :- Alok Kumar Thakur
 
Respondent :- Smt. Sanno Thakur
 
Counsel for Appellant :- Rang Nath Pandey,Rahul Pandey
 
Counsel for Respondent :- Prem Prakash Yadav
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

Case is passed over on the illness slip of Sri Prem Prakash Yadav, learned counsel for the respondent.

List the case on 04.4.2019.

Order Date :- 27.3.2019

RCT/-

 

 

 
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