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Smt. Tripti Singh vs Ajat Shatru
2019 Latest Caselaw 1803 ALL

Citation : 2019 Latest Caselaw 1803 ALL
Judgement Date : 27 March, 2019

Allahabad High Court
Smt. Tripti Singh vs Ajat Shatru on 27 March, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 251 of 2013
 

 
Appellant :- Smt. Tripti Singh
 
Respondent :- Ajat Shatru
 
Counsel for Appellant :- Chandra Shekher Singh,Deepak Kumar Srivastava
 
Counsel for Respondent :- Manish Tandon,Jitendra Kumar Singh,Jitendra Kumar Srivastava
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

Heard learned counsel for the parties.

Considering the facts and circumstances of the case, we are of the opinion that efforts should be made for reconciliation. In view of this, both the parties namely, Smt. Tripti Singh and Ajat Shatru are directed to appear in person before the Court on 10.4.2019.

List the case on 10.4.2019.

Order Date :- 27.3.2019

RCT/-

 

 

 
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