Mamta Singh vs State Of U.P. And 2 Others
2019 Latest Caselaw 1797 ALL

Citation : 2019 Latest Caselaw 1797 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Mamta Singh vs State Of U.P. And 2 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1285 of 2019
 

 
Petitioner :- Mamta Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rajesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Syed Nadeem Ahmad
 

 
Hon'ble Prakash Padia,J.

Vide order dated 14.2.2019 and 6.3.2019 respondents were granted time to file counter affidavit but till date no counter affidavit has been filed.

In the circumstances, three weeks and no more time is granted to learned counsel for the respondents to file counter affidavit.

List on 24.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

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