Pradeep Kumar Awasthi vs State Of U.P. And 3 Others
2019 Latest Caselaw 1793 ALL

Citation : 2019 Latest Caselaw 1793 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Pradeep Kumar Awasthi vs State Of U.P. And 3 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1996 of 2019
 

 
Petitioner :- Pradeep Kumar Awasthi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shiv Raj Singh
 
Counsel for Respondent :- C.S.C.,Pankaj Kumar Singh
 

 
Hon'ble Prakash Padia,J.

It is contended by Mr. Pankaj Kumar Singh, learned counsel for the District Basic Education Officer, Kanpur Dehat, that the petitioner will get his arrears of salary by 31.3.2019.

In the circumstances, list on 5.4.2019 along-with connected matters.

Order Date :- 27.3.2019

Pramod Tripathi

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