Smt. Renu Chauhan vs Principal Secretary Basic ...
2019 Latest Caselaw 1792 ALL

Citation : 2019 Latest Caselaw 1792 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Smt. Renu Chauhan vs Principal Secretary Basic ... on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1624 of 2019
 

 
Petitioner :- Smt. Renu Chauhan
 
Respondent :- Principal Secretary Basic Education Uttar Pradesh U.P. Government
 
Counsel for Petitioner :- Manoj Kumar Chaudhary
 
Counsel for Respondent :- C.S.C.,Suresh Kumar
 

 
Hon'ble Prakash Padia,J.

Inspite of the time granted to file counter affidavit, till date no counter affidavit has been filed.

In the circumstances, three weeks further time is granted to learned counsel for the respondents to file counter affidavit. Rejoinder affidavit may be filed within a week, thereafter.

List on 24.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App