Shikha Rai And 2 Others vs State Of U.P. And 2 Others
2019 Latest Caselaw 1784 ALL

Citation : 2019 Latest Caselaw 1784 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Shikha Rai And 2 Others vs State Of U.P. And 2 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3811 of 2019
 

 
Petitioner :- Shikha Rai And 2 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Grijesh Tiwari
 
Counsel for Respondent :- C.S.C.,Arun Kumar
 

 
Hon'ble Prakash Padia,J.

From perusal of the records it appears that the institution in question is intermediate college hence the matter is not cognizable by this Court.

Learned counsel for the petitioners contended that till date no arguments whatsoever has been made in the present case.

In the circumstances, put up this matter in the additional cause list on 2.4.2019 before the appropriate Bench hearing the matter pertaining to secondary education.

Order Date :- 27.3.2019

Pramod Tripathi

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