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Mahima Srivastava And 5 Others vs State Of U.P. And 3 Others
2019 Latest Caselaw 1780 ALL

Citation : 2019 Latest Caselaw 1780 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Mahima Srivastava And 5 Others vs State Of U.P. And 3 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 27435 of 2018
 

 
Petitioner :- Mahima Srivastava And 5 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Seemant Singh
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav,Deo Dayal
 

 
Hon'ble Prakash Padia,J.

Counter affidavit filed by Mr. A. K. Yadav, learned counsel for the respondent no.3, is taken on record.

Learned counsel for the petitioners prays for and is granted two week's time to file rejoinder affidavit.

List on 17.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

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Mahima Srivastava And 5 Others vs State Of U.P. And 3 Others
2019 Latest Caselaw 1780 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Mahima Srivastava And 5 Others vs State Of U.P. And 3 Others2019 Latest Caselaw 1780 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Mahima Srivastava And 5 Others vs State Of U.P. And 3 Others
2019 Latest Caselaw 1780 ALL