Smt. Archana Devi And 7 Ors. vs State Of U.P. And 7 Ors.
2019 Latest Caselaw 1773 ALL

Citation : 2019 Latest Caselaw 1773 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Smt. Archana Devi And 7 Ors. vs State Of U.P. And 7 Ors. on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 49720 of 2016
 

 
Petitioner :- Smt. Archana Devi And 7 Ors.
 
Respondent :- State Of U.P. And 7 Ors.
 
Counsel for Petitioner :- Vimal Kumar,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,A.K.Yadav,Ram Prakash Patel,Sanjay Chaturvedi,Syed Nadeem Ahmad
 

 
Hon'ble Prakash Padia,J.

As prayed, list on 17.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

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