Shri Prakash Pandey vs State Of U.P. And Others
2019 Latest Caselaw 1771 ALL

Citation : 2019 Latest Caselaw 1771 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Shri Prakash Pandey vs State Of U.P. And Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 37778 of 2011
 

 
Petitioner :- Shri Prakash Pandey
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ashok Nath Tripathi
 
Counsel for Respondent :- C.S.C.,M.K.Kushwaha
 

 
Hon'ble Prakash Padia,J.

Counter affidavit to the amendment application filed today is taken on record.

On request of learned counsel for the petitioner one week's time is granted to file rejoinder affidavit to the counter affidavit.

List this matter on 10.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

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