Pramod Kumar Agrawal And Another vs Vinod Kumar Agrawal
2019 Latest Caselaw 1768 ALL

Citation : 2019 Latest Caselaw 1768 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Pramod Kumar Agrawal And Another vs Vinod Kumar Agrawal on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1914 of 2019
 

 
Petitioner :- Pramod Kumar Agrawal And Another
 
Respondent :- Vinod Kumar Agrawal
 
Counsel for Petitioner :- Virendra Kumar Jaiswal
 
Counsel for Respondent :- Rajesh Kumar Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this matter before any other Bench as expeditiously as possible.

Order Date :- 27.3.2019

Mukesh

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