The Oriental Insurance Co. Ltd. vs Arvind Kumar Pandey And Another
2019 Latest Caselaw 1761 ALL

Citation : 2019 Latest Caselaw 1761 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Arvind Kumar Pandey And Another on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2860 of 2005
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Arvind Kumar Pandey And Another
 
Counsel for Appellant :- S.K. Kakkar
 
Counsel for Respondent :- L.C. Sahu,Rajeev Sharma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. Sri Rajeev Sharma-Advocate is not present.

List on 8.4.2019.

Order Date :- 27.3.2019

Mukesh

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