Smt. Kalpna Varshney And Another vs Amar Jeet Singh And Another
2019 Latest Caselaw 1760 ALL

Citation : 2019 Latest Caselaw 1760 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Smt. Kalpna Varshney And Another vs Amar Jeet Singh And Another on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1856 of 2001
 

 
Appellant :- Smt. Kalpna Varshney And Another
 
Respondent :- Amar Jeet Singh And Another
 
Counsel for Appellant :- Swapnil Kumar
 
Counsel for Respondent :- Nagendra Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to Sri Nagendra Kumar Srivastava-Advocate, list on 9.4.2019 along with connected matter.

Order Date :- 27.3.2019

Mukesh

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