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Prem Raj And Others vs Nagar Palika Thr. Prabhari ...
2019 Latest Caselaw 1752 ALL

Citation : 2019 Latest Caselaw 1752 ALL
Judgement Date : 27 March, 2019

Allahabad High Court
Prem Raj And Others vs Nagar Palika Thr. Prabhari ... on 27 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 704 of 1996
 

 
Appellant :- Prem Raj And Others
 
Respondent :- Nagar Palika Thr. Prabhari Adhikari Nagar Palika And Others
 
Counsel for Appellant :- R.S.Kushwaha,Brijendra Kumar Ojha,Chhote Lal,J.P. Sharma,R.C. Pal
 
Counsel for Respondent :- G.D. Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri G.D. Pandey-Advocate has absented himself. As a last chance to him, list on 5.4.2019.

Order Date :- 27.3.2019

Mukesh

 

 

 
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