The New India Assurance Co. Ltd. ... vs Smt. Guddin Devi And Others
2019 Latest Caselaw 1740 ALL

Citation : 2019 Latest Caselaw 1740 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

The New India Assurance Co. Ltd. ... vs Smt. Guddin Devi And Others on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 560 of 1999
 

 
Appellant :- The New India Assurance Co. Ltd. Through Asstt. Manager
 
Respondent :- Smt. Guddin Devi And Others
 
Counsel for Appellant :- K.S. Amist
 
Counsel for Respondent :- Kamlesh Kumar Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Kamlesh Kumar Tripathi-Advocate has absented himself.

As prayed, a week's further time is granted to learned counsel for appellant to take steps.

On steps being taken, notice be made returnable on 13.4.2019.

Order Date :- 27.3.2019

Mukesh

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