Smt. Sushila Devi vs M/S Citizen Trade And Investment ...
2019 Latest Caselaw 1733 ALL

Citation : 2019 Latest Caselaw 1733 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Smt. Sushila Devi vs M/S Citizen Trade And Investment ... on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3367 of 2003
 

 
Appellant :- Smt. Sushila Devi
 
Respondent :- M/S Citizen Trade And Investment Co Ltd. And Another
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- Atul Kumar-Ist,Rakesh Chandra Verma,R.C.Verma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri Ram Singh, learned counsel for appellant and Sri Rakesh Chandra Verma, learned counsel for Insurance Company.

List on 8.4.2019 for pronouncement of judgment.

Order Date :- 27.3.2019

Mukesh

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