Yogesh Kumar @ Sanjeev Kumar ... vs U.P.S.R.T.C. Through R.M. Etawah
2019 Latest Caselaw 1732 ALL

Citation : 2019 Latest Caselaw 1732 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Yogesh Kumar @ Sanjeev Kumar ... vs U.P.S.R.T.C. Through R.M. Etawah on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1343 of 2001
 

 
Appellant :- Yogesh Kumar @ Sanjeev Kumar Auraiya
 
Respondent :- U.P.S.R.T.C. Through R.M. Etawah
 
Counsel for Appellant :- R.K. Porwal
 
Counsel for Respondent :- M.M.Sahai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri R.K. Porwal, learned counsel for the appellant and Sri M.M. Sahai, learned counsel for the UPSRTC.

List on 9.4.2019 for pronouncement of judgment.

Order Date :- 27.3.2019

Mukesh

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