Satya Dev Gupta vs Brijesh Kumar Gupta
2019 Latest Caselaw 1708 ALL

Citation : 2019 Latest Caselaw 1708 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Satya Dev Gupta vs Brijesh Kumar Gupta on 26 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 35 of 2019
 

 
Revisionist :- Satya Dev Gupta
 
Opposite Party :- Brijesh Kumar Gupta
 
Counsel for Revisionist :- Vikas Budhwar
 
Counsel for Opposite Party :- Ajay Kumar Vashistha
 

 
Hon'ble Manoj Kumar Gupta,J.

As jointly prayed put up as fresh on 1 April 2019.

(Manoj Kumar Gupta, J.)

Order Date :- 26.3.2019

skv

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