Dr. Sushma Shukla vs State Of U.P.,Thru. Prin. ...
2019 Latest Caselaw 1707 ALL

Citation : 2019 Latest Caselaw 1707 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Dr. Sushma Shukla vs State Of U.P.,Thru. Prin. ... on 26 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE BENCH No. - 1016 of 2013
 
Petitioner :- Dr. Sushma Shukla
 
Respondent :- State Of U.P.,Thru. Prin. Secy.,Higher Education & Others
 
Counsel for Petitioner :- In Person,Chandra Vijai,Devendra Pratap Upadhyay,Paras Ram Gupta,Sandeep Dixit
 
Counsel for Respondent :- C.S.C.,Ajay Pratap Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Due to paucity of time, the case could not be taken up today.

List this petition on 03.04.2019 within top ten cases.

Order Date :- 26.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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