Prabhat Kumar Singh vs State Of U.P. And Another
2019 Latest Caselaw 1704 ALL

Citation : 2019 Latest Caselaw 1704 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Prabhat Kumar Singh vs State Of U.P. And Another on 26 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 10497 of 2019
 

 
Applicant :- Prabhat Kumar Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mohit Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of Sri Abhinav Singh holding brief of Sri Mohit Singh, learned counsel for the applicant, put up on 5.4.2019 as unlisted before appropriate bench.

The matter shall not be treated as tied up or part heard to this bench.

Order Date :- 26.3.2019

Masarrat

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