Citation : 2019 Latest Caselaw 1699 ALL
Judgement Date : 26 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 25762 of 2018 Petitioner :- Mohan Singh Bisht Respondent :- U.P.State Roadways Transport Corporation Thru.Secy. &Anr. Counsel for Petitioner :- Shuchita Singh,Kamal Mehrotra Counsel for Respondent :- Ratnesh Chandra Hon'ble Rajesh Singh Chauhan,J.
Counter affidavit filed on behalf of opposite party Nos.1 and 2 by Sri Ratnesh Chandra, Advocate, is taken on record.
Learned counsel for the petitioner prays for and is granted one week's time to file the rejoinder affidavit.
List this petition on 16.04.2019.
Order Date :- 26.3.2019
Suresh/
[Rajesh Singh Chauhan,J.]
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