Rajendra Yadav & Ors. vs State Of U.P.Thru Prin. Secy. ...
2019 Latest Caselaw 1693 ALL

Citation : 2019 Latest Caselaw 1693 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Rajendra Yadav & Ors. vs State Of U.P.Thru Prin. Secy. ... on 26 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 36090 of 2018
 
Petitioner :- Rajendra Yadav & Ors.
 
Respondent :- State Of U.P.Thru Prin. Secy. Agriculture Edu.& Ors.
 
Counsel for Petitioner :- Vinod Kumar
 
Counsel for Respondent :- C.S.C.,Manik Sinha
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this petition in the week commencing 08.04.2019 within top ten cases.

Order Date :- 26.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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