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Dinesh Kumar Shukla vs M/S Shree Ram Mahadeo Through ...
2019 Latest Caselaw 1689 ALL

Citation : 2019 Latest Caselaw 1689 ALL
Judgement Date : 26 March, 2019

Allahabad High Court
Dinesh Kumar Shukla vs M/S Shree Ram Mahadeo Through ... on 26 March, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 21337 of 2015
 

 
Petitioner :- Dinesh Kumar Shukla
 
Respondent :- M/S Shree Ram Mahadeo Through Adarsh Kumar Agrawal And Anr.
 
Counsel for Petitioner :- P.K. Sinha,A.K. Sinha
 
Counsel for Respondent :- Abhinav Shukla,A. Kumar Singh,Arun Kumar Shukla,Pramod Kumar Jain,Rahul Chaudhary
 

 
Hon'ble Manoj Kumar Gupta,J.

Lay before another Bench after obtaining nomination from Hon'ble the Chief Justice.

(Manoj Kumar Gupta, J.)

Order Date :- 26.3.2019

skv

 

 

 
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