Shri Ram Prakash vs State Of U.P. And 3 Others
2019 Latest Caselaw 1652 ALL

Citation : 2019 Latest Caselaw 1652 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Shri Ram Prakash vs State Of U.P. And 3 Others on 26 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4334 of 2019
 

 
Petitioner :- Shri Ram Prakash
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sanjay Singh,Amrendra Nath Rai
 
Counsel for Respondent :- C.S.C.,Santosh Kumar
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up on 28.3.2019 as fresh.

Order Date :- 26.3.2019

Pramod Tripathi

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