Satish Kumar Rathor vs State Of U.P. And 5 Others
2019 Latest Caselaw 1621 ALL

Citation : 2019 Latest Caselaw 1621 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Satish Kumar Rathor vs State Of U.P. And 5 Others on 26 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3950 of 2019
 

 
Petitioner :- Satish Kumar Rathor
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Lakshmi Kant Trigunait,Dev Kant Trigunait
 
Counsel for Respondent :- C.S.C.,Shravan Kumar Panday
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the respondents, put up on 01.4.2019 as fresh.

Order Date :- 26.3.2019

Pramod Tripathi

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