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Ram Vilas And 2 Others vs Smt. Lal Bachhi And Another
2019 Latest Caselaw 1591 ALL

Citation : 2019 Latest Caselaw 1591 ALL
Judgement Date : 25 March, 2019

Allahabad High Court
Ram Vilas And 2 Others vs Smt. Lal Bachhi And Another on 25 March, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 257 of 2019
 

 
Petitioner :- Ram Vilas And 2 Others
 
Respondent :- Smt. Lal Bachhi And Another
 
Counsel for Petitioner :- Ishwar Kumar Upadhyay
 
Counsel for Respondent :- Raghawendra Kumar Singh,Raghawendra Kumar Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Raghawendra Kumar Singh has entered appearance also on behalf of respondent no.2.

As prayed by him two weeks time is granted to file counter affidavit.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 25.3.2019

skv

 

 

 
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