Smt.Akhilesh vs Dharmendra Rana
2019 Latest Caselaw 1589 ALL

Citation : 2019 Latest Caselaw 1589 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Smt.Akhilesh vs Dharmendra Rana on 25 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 824 of 2019
 

 
Petitioner :- Smt.Akhilesh
 
Respondent :- Dharmendra Rana
 
Counsel for Petitioner :- Bal Krishna Pandey
 

 
Hon'ble Manoj Kumar Gupta,J.

There is no office report regarding service of notice upon the respondent although steps had been taken.

List after two weeks alongwith office report regarding service of notice upon the respondent.

(Manoj Kumar Gupta, J.)

Order Date :- 25.3.2019

skv

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