Prem Pal vs State Of U.P. And Another
2019 Latest Caselaw 1577 ALL

Citation : 2019 Latest Caselaw 1577 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Prem Pal vs State Of U.P. And Another on 25 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 10512 of 2019
 

 
Applicant :- Prem Pal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ram Lakhan Kashyap,Shivanshu Kashyap
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, put up on 2.4.2019 as fresh before appropriate bench.

The matter shall not be treated as tied up or part heard to this bench.

Order Date :- 25.3.2019

Masarrat

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