Mohammad Farooq vs Sri Surender Mohan Jha
2019 Latest Caselaw 1561 ALL

Citation : 2019 Latest Caselaw 1561 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Mohammad Farooq vs Sri Surender Mohan Jha on 25 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 24764 of 2018
 

 
Petitioner :- Mohammad Farooq
 
Respondent :- Sri Surender Mohan Jha
 
Counsel for Petitioner :- Madhav Jain
 

 
Hon'ble Manoj Kumar Gupta,J.

List after two weeks.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 25.3.2019

skv

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