Soti Lal Yadav @ Soti Ram Yadav And 2 ... vs State Of U.P. And Another
2019 Latest Caselaw 1551 ALL

Citation : 2019 Latest Caselaw 1551 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Soti Lal Yadav @ Soti Ram Yadav And 2 ... vs State Of U.P. And Another on 25 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 10559 of 2019
 

 
Applicant :- Soti Lal Yadav @ Soti Ram Yadav And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Aman Arya,Jeetendra Kumar Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted 3 days' time to file copy of NCR lodged by applicant no. 1 Soti Lal Yadav on 7.8.2014.

Put up on 8.4.2019 as fresh.

Order Date :- 25.3.2019

Masarrat

Download the LatestLaws.com Mobile App