Mohammad Rais Quraishi vs State Of U.P. And 2 Others
2019 Latest Caselaw 1545 ALL

Citation : 2019 Latest Caselaw 1545 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Mohammad Rais Quraishi vs State Of U.P. And 2 Others on 25 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 10851 of 2019
 

 
Applicant :- Mohammad Rais Quraishi
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Prem Shankar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, put up on 3.4.2019 as fresh.

Order Date :- 25.3.2019

Mukesh

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