Mohd Salahuddin vs State Of Up And Another
2019 Latest Caselaw 1541 ALL

Citation : 2019 Latest Caselaw 1541 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Mohd Salahuddin vs State Of Up And Another on 25 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 10861 of 2019
 

 
Applicant :- Mohd Salahuddin
 
Opposite Party :- State Of Up And Another
 
Counsel for Applicant :- Ashish Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to the respondents by speed / registered post returnable on 22.4.2019.

Steps be taken immediately.

Order Date :- 25.3.2019

Mukesh

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