Indrajeet @ Sanjay Kumar vs Vikas Babu And Another
2019 Latest Caselaw 1532 ALL

Citation : 2019 Latest Caselaw 1532 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Indrajeet @ Sanjay Kumar vs Vikas Babu And Another on 25 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1309 of 2001
 

 
Appellant :- Indrajeet @ Sanjay Kumar
 
Respondent :- Vikas Babu And Another
 
Counsel for Appellant :- Ram Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 29.4.2019.

Meanwhile, issue fresh notice to New India Insurance Company Limited by speed / registered post.

Steps be taken immediately.

Order Date :- 25.3.2019

Mukesh

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